Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(2)(v) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(v)That all life buoys on deck of such vessel are kept n good state of maintenance and are so placed that If such vessel sinks then they remain to float and one of such buoys is within the immediate reach of the steerman of such vessel and another is situated after part of such vessel; and