Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 65(3)] [Section 65] [Entire Act]

State of Jharkhand - Subsection

Section 65(3)(xiii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(xiii)Conduct regular visits to the agencies where the children are placed to monitor their progress and provide any other assistance as may be required.