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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(j) in The Central Silk Board Silkworm Seed Regulations, 2010

(j)ensure that the larvae, settle for moult uniformly and feeding is resumed in time and reject the larvae which do not settle for moult and report if such irregularity in growth and performance is more than ten percent, to the nearest Seed Officer.