Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 240] [Entire Act] State of Rajasthan - Subsection Section 240(1) in Rajasthan Panchayati Raj Rules, 1996 (1)The person entrusted with the custody of stores will be responsible for their safety and keeping them in good condition and protecting them from loss, damage or deterioration.
