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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(ii) in Rajasthan Civil Services (Medical Attendance) Rules, 2008

(ii)Upto Rs.150/- p.m. towards the cost of Special diet, if any prescribed by the Authorised medical Attendant subject to the condition that his pay does not exceed Rs. 16500/- per month.