Section 15(1) in Rajasthan Civil Services (Medical Attendance) Rules, 2008
(1)A Government servant suffering from Tuberculosis and Cancer shall be entitled to the following special concessions: -(i)Upto Rs.100/- p.m. for non reimbursable medicines i.e. medicines having more food value subject to the condition that the medicines are prescribed by the Authorised Medical Attendant of the Government T.B. Hospital / Sanatorium.(ii)Upto Rs.150/- p.m. towards the cost of Special diet, if any prescribed by the Authorised medical Attendant subject to the condition that his pay does not exceed Rs. 16500/- per month.(iii)The Travelling Allowance shall be admissible for any journey undertaken in the circumstances mentioned in Rule 7 of these rules to the extent admissible under the rail concessions allowed to T.B. and Cancer patients by Railways.
