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[Cites 0, Cited by 0] [Section 226] [Entire Act]

State of Madhya Pradesh - Subsection

Section 226(f) in The M.P. Irrigation Rules, 1974

(f)Marking of area for [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] vide item (c) in red colour.