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State of Madhya Pradesh - Section

Section 226 in The M.P. Irrigation Rules, 1974

226.

On deposit of the amount the Executive Engineer shall order the Canal Deputy Collector or Sub-Divisional Officer or Irrigation Inspector for the preparation of [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] programme to be completed within three months. The various steps in the preparation of [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.], programme shall be
(a)Preparing a map on tracing cloth of the area under dispute in triplicate.
(b)Marking of commanded area in green ink.
(c)Preparing cultivatorwise details of the survey numbers area, under command of the outlets under operation.
(d)Marking of culturable land under possession of Government in yellow colour.
(e)Marking of unculturable land in black hatching.
(f)Marking of area for [warabandi] [Substituted by Notification No, F.27-8-81-MM-XXXIX, dated 6-11-1982.] vide item (c) in red colour.
(g)Marking of the boundary of the thok in dotted yellow.
(h)Marking of the alignment of water courses and field channels in blue colour.