Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54] [Entire Act] State of Kerala - Subsection Section 54(2) in Kerala Agricultural University Act, 1971 (2)All such orders shall have effect from such date as the Executive Committee may direct, but every such order shall be submitted to the General Council during its next succeeding meeting.
