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[Cites 0, Cited by 0] [Section 27(6)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(6)(b) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(b)in the case of a Diploma or certificate having been spoiled or disfigured or mutilated and is surrendered to the Board for being impounded.