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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(4) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(4)There is one sanctioned post of Chief Organiser of Village Defence Society for Gwalior and Chambal Ranges and one sanctioned post of Deputy Superintendent of Police for Sagar and Rewa Ranges. They supervise the functioning of Raksha Samities in dacoity affected Gwalior-Chambal and Sagar-Rewa Ranges. They shall continue to ensure proper co-ordination of functions between the Raksha Samities functioning in their respect Ranges. Chief Organizer of Village Defence Society Gwalior-Chambal Ranges shall function under the administrative control of the Inspector-General of Police, Chambal Range, while the Deputy Superintendent of Village Defence Society, Sagar-Rewa Ranges shall function under the administrative control of Inspector-General of Police, Sagar Range.