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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Tamilnadu - Subsection

Section 63(2)(c) in Tamil Nadu Combined Development and Building Rules, 2019

(c)A separate sump shall be constructed for storing potable where the water is supplied by the Local Body and the volume of such sump shall not exceed 1,000 liters per dwelling unit. This sump shall be independent of other tanks, which may be constructed for storing water obtained from other sources.