Section 71C in The West Bengal Motor Vehicles Rules, 1989
71C. Licensing authority for Liquified Petroleum Gas-Kit.
- Subject to the provision contained elsewhere in these rules, license for the Liquified Petroleum Gas-Kit agency shall be granted in Form XIX to-(i)the applicant intending to carry on business in Kolkata (within the jurisdiction of Kolkata police station) and Bidhannagar Municipality, by the Director of the Public Vehicles Department, Kolkata;(ii)the applicant intending to carry on business or has his principal place of business in a district, the District Magistrate of the said district.
