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[Cites 0, Cited by 0] [Section 71C] [Entire Act]

State of West Bengal - Subsection

Section 71C(i) in The West Bengal Motor Vehicles Rules, 1989

(i)the applicant intending to carry on business in Kolkata (within the jurisdiction of Kolkata police station) and Bidhannagar Municipality, by the Director of the Public Vehicles Department, Kolkata;