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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Tamilnadu - Subsection

Section 30(1) in Tamil Nadu Co-operative Societies Rules, 1988

(1)Any person who is already a member of any one of the categories of societies specified below may become a member of any other category of societies so specified-
(i)primary agricultural service society;
(ii)primary land development bank; and
(iii)urban bank.