Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Rajasthan - Subsection Section 17(ii) in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968 (ii)Unlawfully enters such monument in respect of which an order has been made under Rule 4 or Rule 5; or
