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State of Rajasthan - Section

Section 17 in Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968

17. Penalties.

- Whoever,-
(i)Unlawfully enters any protected monument or part thereof at a time when under these rules, it is not to be kept open; or
(ii)Unlawfully enters such monument in respect of which an order has been made under Rule 4 or Rule 5; or
(iii)Contravenes any of the provisions of rules 6, 7 and 8; or
(iv)Copies or films of any protected monument or does any act in contravention of the provisions of rules 9, 10 and 11 or the terms and conditions of any licensee granted under Rule 13;
shall be punishable with fine which may extend to one hundred rupees.