Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Tamilnadu - Subsection

Section 32(vi) in Manonmaniam Sundaranar University Act, 1990

(vi)the procedure at meetings of the authorities including the quorum for the transactions of business at such meetings;