Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38] [Entire Act] State of Tamilnadu - Subsection Section 38(2) in The Chennai Metropolitan Water Supply and Sewerage Act, 1978 (2)The Board shall cause the books and accounts of the Board to be balanced and closed in each year as on the thirty-first day of March.
