Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act] State of Uttar Pradesh - Subsection Section 20(1)(b) in The U.P. Water Management And Regulatory Commission Act, 2008 (b)refuses or fails without reasonable cause to comply with, or give effect to, any direction, order or requirement made under this Act;