Himachal Pradesh High Court
Sanjay Kumar vs . Kavita Kashyap & Anr. on 1 April, 2022
Author: Tarlok Singh Chauhan
Bench: Tarlok Singh Chauhan
Sanjay Kumar Vs. Kavita Kashyap & anr.
CR No. 11 of .
20201.4.2022 Present: Mr. Suneet Goel, Advocate, for the petitioner.
Mr. Karan Singh Kanwar, Advocate, for the respondents.
Learned counsel for the respondents prays for and is granted three weeks' further time to file surÂrejoinder. However, it is made clear that if the same is not filed within the stipulated period, the right to file the same shall be deemed to have been closed.
List on 22.4.2022.
(Tarlok Singh Chauhan) Judge April 1, 2022 (Kalpana) ::: Downloaded on - 01/04/2022 20:12:21 :::CIS