Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] State of Bihar - Subsection Section 37(b) in Bihar Boiler Operation Engineer's Rules, 1960 (b)a drawing examination to make within a prescribed time and drawing and/or sketch of a boiler or part thereof with reference to clause (c) of Rule 35; and
