Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 37 in Bihar Boiler Operation Engineer's Rules, 1960

37. Subjects for Examination.

- Examination shall be conducted in the following manner:-
(a)a written examination consisting of one paper on mathematics, one paper on applied mechanics and one paper on boilers and heat engines, set with reference to the syllabus prescribed in Rule 35;
(b)a drawing examination to make within a prescribed time and drawing and/or sketch of a boiler or part thereof with reference to clause (c) of Rule 35; and
(c)an oral examination to answer questions apertaining to Boilers Practice and if required by the examiner to demonstrate in the examination room or in a workshop his ability to carry out the practical aspects of his duties in a workman like manner.