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[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

State of Tamilnadu - Subsection

Section 82(3)(b) in Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018

(b)reconstitute the Board in the manner provided in section 9.