Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6C] [Entire Act] State of West Bengal - Subsection Section 6C(1) in The Indian Red Cross Society (Bengal Branch) Act, 1920 (1)The Governor of West Bengal shall be the President of the Society.[* * * * * * *][* * * * * * *] [Sub-sections (2) and (3) omitted by W.B. Act 31 of 1963.]]
