Section 6C in The Indian Red Cross Society (Bengal Branch) Act, 1920
6C. [ President. [Sections 6A, 6B, 6C, 6D, 6E and 6F first inserted by W.B. Act 47 of 1950. Thereafter, sections 6A and 6D omitted, and sections 6B and 6F substituted, by W.B. Act 31 of 1963.]
(1)The Governor of West Bengal shall be the President of the Society.[* * * * * * *][* * * * * * *] [Sub-sections (2) and (3) omitted by W.B. Act 31 of 1963.]]
