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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Telangana - Subsection

Section 8(1) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017

(1)As soon as may be, after the date of commencement of this Act, the Government may, by notification, constitute a District Level Committee to be known as "District Heritage and Precincts Committee" for each district (except GHMC area) which shall consist of the following members:-
(i)District Collector as Chairperson;
(ii)Superintendent of Police, Joint Collector, District Forest Officer, District Education Officer, Officer who is looking after Tourism and District Town and Country Planning Officer as members; and
(iii)Assistant Director, Archaeology as Member Convenor at District Level;
(iv)Further two experts from Archaeology, Heritage, History background will be co-opted.