Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act] State of Telangana - Subsection Section 8(1)(iv) in Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017 (iv)Further two experts from Archaeology, Heritage, History background will be co-opted.