Bombay High Court
National Spot Exchange Limited vs P.D Agro Processors Pvt. Ltd. And 19 Ors on 8 July, 2019
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 240 OF 2014
In
SUITS 173 OF 2014
Modern India Ltd. And 3 Ors. ....Petitioner
V/S
Financial Technologies (india) Limited And 37 ....Respondent
Ors.
WITH NOTICE OF MOTION (SUITS) NO. 1003 OF 2016 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S 63 Moons Technologies And 32 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) LODGING NO. 2733 OF 2014 In SUITS 221 OF 2014 Mmtc Limited ....Petitioner V/S The National Spot Exchange Ltd. And 34 Ors ....Respondent WITH SUITS NO. 221 OF 2014 Mmtc Limited ....Plaintiff Page 1/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: V/S The National Spot Exchange Ltd. And Ors. ....Defendant WITH NOTICE OF MOTION (SUITS) NO. 1467 OF 2015 In SUITS 221 OF 2014 Mmtc Limited ....Petitioner V/S The National Spot Exchange Ltd. And 35 Ors ....Respondent WITH NOTICE OF MOTION IN COMMERCIAL DIVISION MATTERS NO. 31 OF 2014 In COMMERCIAL SUIT 11 OF 2014 National Spot Exchange Limited ....Petitioner V/S P.d Agro Processors Pvt. Ltd. And 19 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1555 OF 2016 In SUITS 221 OF 2014 Mmtc Limited ....Petitioner V/S The National Spot Exchange Ltd. And 41 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 274 OF 2015 In SUITS 221 OF 2014 Page 2/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: Mmtc Limited ....Petitioner V/S The National Spot Exchange Ltd. And 41 Ors ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 343 OF 2015 In NOTICE OF MOTION (SUITS) LODGING NO . 2196 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies (india) Limited And 37 ....Respondent Ors. And Swastik Overseas Corporation (applicant/third WITH CONTEMPT PETITION NO. 3 OF 2016 In NOTICE OF MOTION (SUITS) 212 OF 2014 L. J. Tanna Enterprises Private Limited And Ors. ....Petitioner V/S 63 Moons Technologies Limited And 31 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 58 OF 2019 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S 63 Moons Technologies Limited & 31 Ors. ....Respondent WITH Page 3/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: NOTICE OF MOTION (SUITS) NO. 80 OF 2019 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S Financial Technologies (india) Limited And 31 ....Respondent Ors. And Rupal Jignesh Shah And 2 Ors (prop.resps) WITH NOTICE OF MOTION (SUITS) NO. 1872 OF 2018 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S Financial Technologies(india) Limited And 38 ....Respondent Ors WITH NOTICE OF MOTION (SUITS) NO. 1678 OF 2018 In SUITS 173 OF 2014 Modern India Ltd. And 3 Ors. ....Petitioner V/S 63 Moons Technologies Limited And 37 Ors ....Respondent And The State Of Maharashtra (applicant) WITH SHOW CAUSE NOTICE NO. 297 OF 2018 In NOTICE OF MOTION (SUITS) 58 OF 2019 Page 4/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S Financial Technologies (india) Limited And 31 ....Respondent Ors.
WITH NOTICE OF MOTION (SUITS) NO. 1558 OF 2017 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S Financial Technologies (india) Limited And 31 ....Respondent Ors.
WITH NOTICE OF MOTION (SUITS) NO. 511 OF 2019 In SUITS 121 OF 2014 L. J. Tanna Enterprises Private Ltd. And Ors. ....Petitioner V/S 63 Moons Technologies Limited And 31 Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 729 OF 2019 In NOTICE OF MOTION (SUITS) 212 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S 63 Moons Technologies Ltd. And 32 Others ....Respondent Page 5/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: WITH NOTICE OF MOTION (SUITS) NO. 1131 OF 2015 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S Financial Technologies (india) Limited And 31 ....Respondent Ors.
WITH NOTICE OF MOTION (SUITS) NO. 1490 OF 2015 In SUITS 121 OF 2014 L. J. Tanna Shares And Securities Pvt. Ltd. And ....Petitioner 2 Ors.
V/S Financial Technologies (india) Limited And 31 ....Respondent Ors.
WITH NOTICE OF MOTION (SUITS) LODGING NO. 1428 OF 2019 In SUITS 121 OF 2014 L. J. Tanna Enterprises Private Ltd. And Ors. ....Petitioner V/S 63 Moons Technologies Limited And 31 Ors. ....Respondent Ms. Nikita Vardhan I/b Kanga & Co. for Defendant No.30 in S/173/2014 Page 6/7 ::: Uploaded on - 09/07/2019 ::: Downloaded on - 10/07/2019 00:59:25 ::: CORAM : B.P. COLABAWALLA, J DATE : 8th July, 2019 P.C. :
Mentioned out of turn at 5.00 pm. At the request of learned counsel for Defendant No 30 in S/173/2014, stand over to 22/07/2019.
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