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[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(1)(g) in Orissa Pani Panchayat Rules, 2003

(g)At the end of each season the respective Farmers' Organisation shall prepare a report of water received and utilised along with the area irrigated, quantity of water supply and extent of crops produced.