Section 31(2)(c) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(c)all properties owned or controlled by the Authority shall, until the Authority is reconstituted under sub-section (3), vest in the Government.

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