Section 8(2)(vi) in The Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962

[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

(vi)By order of the Government or the Head of the Department where is employed:

Legal Document View