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State of Andhra Pradesh - Section

Section 119 in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

119. Returns and Information.

(1)The Authority shall furnish to the Government such reports, and returns and other information as the Government may require.
(2)Every Local Authority or functional units (within the development area) shall furnish to the Authority such report, returns and other information as the Authority may require.