Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 119] [Entire Act]

State of Andhra Pradesh - Subsection

Section 119(1) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

(1)The Authority shall furnish to the Government such reports, and returns and other information as the Government may require.