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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(b) in Prevention Of Collision On National Waterways Regulations, 2002

(b)A mechanically propelled vessel of less than 10 metres in length in lieu of the lights prescribed in paragraph (a) may exhibit and alround white light, and shall if practicable also exhibit side lights or a combined lantern.