Section 9(7) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013
(7)The Chairperson shall-(a)run the Council in conformity with the Act, the rules and the regulations made thereunder;(b)be responsible for implementing the decisions of the State Government from time to time for furtherance of the Council;(c)be responsible for carrying out and giving effect to the decisions of the Council and of any committee or body constituted by it under the Act;(d)be responsible for exercising general supervision over the functions of the Council and shall, through the Chief Administrative Officer, post and transfer the members of the staff and supervise the members of the staff appointed by the Council;(e)be entitled to attend and speak at any meeting of the Council; and(f)be entitled to vote.
