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[Cites 0, Cited by 0] [Section 9(7)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(7)(c) in West Bengal State Council of Technical and Vocational Education and Skill Development Act, 2013

(c)be responsible for carrying out and giving effect to the decisions of the Council and of any committee or body constituted by it under the Act;