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[Cites 0, Cited by 0] [Section 52(5)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(5)(b) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(b)may in addition, place on his ballot paper the figure 2 or the figures 3 and 3 or the figures 2, 3 and 4 and so on, in the space opposite the name of the other candidate in the order of his preference.