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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(5) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(5)An elector in giving his vote-
(a)shall place on his ballot paper the figure 1 in the space opposite the name of the candidate for whom he wishes to vote in the first instance;
(b)may in addition, place on his ballot paper the figure 2 or the figures 3 and 3 or the figures 2, 3 and 4 and so on, in the space opposite the name of the other candidate in the order of his preference.
Explanation. - The figure referred to in clause (a) and clause (b) of this sub-rule may be marked in the international form of Indian numerals or in the Roman Form or in the form used in any Indian language but shall not be indicated in words.