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[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Assam - Subsection

Section 76(2) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(2)General specifications of the proposed construction giving type and grade of material of public use along with soil testing report and structural details as given in Forms 20, 21 and 22 duly signed by architect / engineer / supervisor / group shall accompany the application for buildings above three storey.