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[Cites 0, Cited by 0] [Section 121] [Entire Act]

State of Odisha - Subsection

Section 121(1) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(1)Every employer shall ensure that at a construction site of a building or other construction work where a excavation or tunneling work is being carried on, a register of employment of building workers carrying out such excavation or tunneling work, is maintained and produced on demand to the Inspector having jurisdiction.