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[Cites 0, Cited by 0] [Section 10B(2)] [Section 10B] [Entire Act]

Union of India - Subsection

Section 10B(2)(II) in Life Insurance Corporation of India Development Officers (Revision of Terms and Conditions of Service) Rules, 1986

(II)For the removal of doubts, it is clarified that the amount paid under this rule to the Development Officers shall not form part of his annual remuneration and ad-hoc annual remuneration under the Special Rules.]