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[Cites 1, Cited by 7]

Himachal Pradesh High Court

H.P. Non-Gazetted Judicial Employees vs . Maneesh Garg on 4 May, 2022

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

H.P. Non-Gazetted Judicial Employees Vs. Maneesh Garg COPC No. 566 of 2014 .

4.5.2022 Present: Mr. Ajay Sharma, Senior Advocate with Mr. Atharv Sharma, Advocate, for the petitioner.

Mr. Rajinder Dogra, Sr. Addl. A.G. with Mr. Vinod Thakur, Addl. A.G. and Mr. Rajat Chauhan, Law Officer, for the respondents.

Learned Additional Advocate General prays for an adjournment on the ground that learned Advocate General is indisposed and is not attending the Court.

List on 11.5.2022.

(Tarlok Singh Chauhan) Judge May 4, 2022 (Kalpana) ::: Downloaded on - 04/05/2022 20:06:55 :::CIS