Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Tamilnadu - Subsection

Section 55(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)[ Notwithstanding anything contained in sub-rule (1), the requirements for fitments for drainage and sanitation in respect of the building constructed or reconstructed after the 1st April 1975 shall be as follows:-] [Substituted by G.O. Ms. No. 3225, Home, dated the 21st December 1976]Requirement for Fitments
SI. No. Fitments Male Public Female Public Male Staff Female Staff
(1) (2) (3) (4) (5) (6)
1. Water Closets 1 for every 100 persons upto 400 persons 2 For every 100 persons upto 200 persons 1 for 1-15 persons 1 for 1-12 persons
For above 400 persons add at the rate of 1 forevery 250 persons or part thereof For above 200 persons add at the rate of 1 forevery 100 persons or part thereof 2 for 16-35 persons 2 for 13 to 25 persons
2. Ablution Taps 1 in each water closet 1 in each water closet 1 in each water closet 1 in each water closet
3. Urinals 1 for 4-50 persons or part thereof Nil Upto 6 persons,1 for 7-20 persons and2for 21-45 Persons Nil
4. Wash Basins 1 for every 200 persons or part thereof 1 for every 200 persons or part thereof 1 for 1 15 persons2 for 16-35 persons 1 for 1-12 persons2 for 13-25 persons