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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Telangana - Subsection

Section 38(5) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(5)Every ballot box used at a polling station shall bear label both inside and outside marked with:-
(a)the details of the Ward/Territorial Constituency;
(b)the serial number and name of the polling station;
(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only) and;
(d)the date of poll.