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[Cites 0, Cited by 0] [Section 38(5)] [Section 38] [Entire Act]

State of Telangana - Subsection

Section 38(5)(c) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(c)the serial number of the ballot box (to be filled in at the end of the poll on the label outside the ballot box only) and;