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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(3)(iv) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(iv)The inner supports between the inner vessel and the outer vessel shall be of non-inflammable materials and capable of supporting the inner vessel together with the maximum allowable cryogenic liquid. The supports shall be able to withstand expansion or contraction within the operating temperature range. Cryogenic pressure vessels meant for transport purpose, shall be able to withstand combined loading of vertical down of two, vertical upward of one and a half, longitudinal of one and a half and lateral of one and a half times the weight of the vessel with attachment and the full load of cryogenic liquid. The factor of safety of the supports shall be as per the design code.