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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(1)(a) in Saurashtra University (Amendment) Act, 1968

(a)in sub-clause (iv), for the words "The Rector, if any" the words "Pro-Vice-Chancellor" shall be substituted;