Section 10(1) in Saurashtra University (Amendment) Act, 1968
(1)under the heading "Class I - Ex-Officio Members", in paragraph (A),-(a)in sub-clause (iv), for the words "The Rector, if any" the words "Pro-Vice-Chancellor" shall be substituted;(b)after sub-clause (v), the following sub-clause shall be inserted, namely:-"(vi) the Joint Registrar;";
