Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(1)(c) in The Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992

(c)search, seize and take into custody the breeding stock maintained and hatching eggs and day-old-chicks produced or being processed for sale otherwise than in accordance with the provisions of this order or of the conditions of license issued to him and thereon take or authorise to take all measures necessary for securing the production of the breeding stock, hatching eggs and day-old-chicks so seized in a court and for their safe custody pending such production: